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State of Assam - Section

Section 7 in The Assam Factories Service Rules, 1990

7. Age.

- A candidate for direct recruitment to the service shall be within the following age limits on the first January of the year of advertisement with relaxation in case of candidates belonging to special categories like Scheduled Castes, Scheduled Tribes and any other category as laid down by the Government in accordance with the orders of the Government in force for the time being.Inspector of Factories : - Minimum 23 years-Maximum 35 years.