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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(iv) in Rajasthan Panchayati Raj (Transferred Activities) Rules, 2011

(iv)"Transferred Employees" means employees working on the posts relating to activities transferred to the Panchayati Raj Institutions; and