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State of Jharkhand - Section

Section 937 in Bihar Education Code, 1961

937. Custody and issue of stationery articles.

- Stores received from the Stationery Office shall be properly arranged and placed in the custody of a responsible officer. Supplies from stock should be made only on indents signed by the heads of the sections who should see that there is no misuse of Government stationery.(The Bihar Stationery Manual.)