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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1) in The Chhattisgarh Panchayat Raj Adhiniyam, 1993

(1)There shall be held at least one meeting of the Gram Sabha in every three months :Provided that upon a requisition in writing by more than one-third of the total number of members of Gram Sabha or if required by Janpad Panchayat, Zila Parishad or the Collector a meeting of Gram Sabha shall be held within 30 days of the requisition or such requirement.[(1-A) The meeting of the Gram Sabha shall be organized in each village of the Gram Panchayat.] [Inserted by C.G. Act No. 9 of 2004.]