Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85K] [Entire Act] State of Andhra Pradesh - Subsection Section 85K(2) in Andhra Pradesh Municipalities Act, 1965 (2)All moneys received by the Board shall be deposited in the State Bank of India or any Nationalized Bank as may be prescribed.]
