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Himachal Pradesh High Court

Shashi Kumar Sharma vs . Pnb & Ors. on 2 May, 2022

Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia

Shashi Kumar Sharma Vs. PNB & Ors.

CWP No. 1148 of 2020 .

2.5.2022 Present:- Mr. R.L. Chaudhary, Advocate,for the petitioner.

Mr. Vivek, Advocate vice counsel for respondents No.1 and 2.

Supplementary affidavit stands filed, in the open Court, which is ordered to be taken on record. List on 9.5.2022.

r to ( Tarlok Singh Chauhan) Judge [[[ (Chander Bhusan Barowalia) Judge 2nd May, 2022 (Guleria) ::: Downloaded on - 02/05/2022 20:07:56 :::CIS