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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(3) in The M.P. Live-Stock Improvement Act, 1950

(3)If the keeper of the bull fails to comply with the order within the time allowed under sub-section (1), then without prejudice to any action that may be taken under Section 17, the Live-stock Officer shall get the bull castrated free of charge.