Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act] State of Maharashtra - Subsection Section 14(1)(i) in The Maharashtra Forest Produce (Regulation Of Trade) Act, 1969 (i)stop and search any person, boat, vehicle or receptacle used or intended to be used for the transport of a forest produce ;