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State of West Bengal - Section

Section 261 in The West Bengal Motor Vehicles Rules, 1989

261. Exemption of other vehicles.

- Notwithstanding anything contained in these rules, the State Government, if it is satisfied that it is necessary so to do in the public interest, may, by order, exempt, on such conditions as may be specified therein, a motor vehicle or a class of motor vehicles from the operation of all or any of the provisions of these rules.