Section 71(2) in The Chhattisgarh Motor Vehicles Rules, 1994
(2)Each survey report as referred to in sub-rule (2) shall consist of the following points :(a)Physical survey of route by the Surveying Officer;(b)Actual distance between enroute Villages/Towns;(c)Topography of road and various obstructions and constraints in safe operation of stage carriage; and(d)Opinion regarding safe operation of service on the route.
