Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(3)(e) in Compensatory Afforestation Fund Rules, 2018

(e)construction of residential and official buildings in forests for front line staffs deployed for protection of forest and wildlife;