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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Karnataka - Subsection

Section 2(n) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016

(n)"School of Agri-Business Management and Management of Rural Development" means a school of the university with the responsibility of undertaking education and research in Agri-Business and Management of Rural Development";