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Delhi High Court - Orders

Shri Gorakh Bhandar vs The Chief Commissioner Of Customs,New ... on 30 October, 2023

Author: Yashwant Varma

Bench: Yashwant Varma

                             $~17
                             *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +    W.P.(C) 8384/2017
                                  SHRI GORAKH BHANDAR                       ..... Petitioner
                                                   Through: Mr. Saksham Garg, Adv. for
                                                              Ms. Priyadarshi Manish & Mr.
                                                              Anjali Jha Manish, Advocates
                                                   versus
                                  THE CHIEF COMMISSIONER OF CUSTOMS,NEW
                                  CUSTOMS HOUSE,NEW DELHI & ORS. ..... Respondent
                                                   Through: Mr. Harpreet Singh, Sr. SC.
                                  CORAM:
                                  HON'BLE MR. JUSTICE YASHWANT VARMA
                                  HON'BLE MR. JUSTICE RAVINDER DUDEJA
                                                   ORDER

% 30.10.2023 The record would reflect that the writ petition was disposed of finally on 31 January 2018. However, and subsequently, the Court appears to have noticed the conduct of the officers concerned and consequently called upon the respondent to apprise the Court of whether any further action had been initiated against the concerned officers. The petition has been continually listed thereafter only for the purposes of monitoring the aforesaid issue.

In view of the above, we call upon Mr. Singh, learned counsel for the respondent to place a Status Report on the record within a period of three weeks.

Since the petition has already been disposed of, it need not be listed any further before the Court.

YASHWANT VARMA, J.

RAVINDER DUDEJA, J.

OCTOBER 30, 2023/rm This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 03/11/2023 at 21:27:09