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State of Jharkhand - Section

Section 73 in The Bihar Primary and Middle Education Rules, 1961

73. Meetings and quorum of the Planning Committee.

- The Planning Committee shall meet at least once every quarter, but may also hold more frequent meetings at the time of the preparation of the District Plan and the selection of suitable candidates. The meeting of the Planning Committee shall be convened by its Secretary in consultation with its President. The quorum for a meeting shall be four, but an adjourned meeting may be held without the required quorum. No final decision on the Plan and the list of suitable candidates shall be taken in the absence of the permanent President.