Section 2(1)(s) in The Petroleum and Natural Gas Regulatory Board (Access Code for Common Carrier or Contract Carrier Natural Gas Pipelines) Regulations, 2008

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(s)"shipper" means an entity and also includes a consumer who intends to utilize the capacity in the pipeline for transmission of gas;

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