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Bombay High Court

Mr. Farrokh N. Working Boxwalla vs The Trustees Of The Parsi Punchayet And ... on 9 August, 2023

Author: Abhay Ahuja

Bench: Abhay Ahuja

                                                                              Board Sr.No.:-64

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

     CIVIL REVISION APPLICATION NO. 157 OF 2022

 Mr. Farrokh N. Working Boxwalla                        ....APPLICANT
             V/S
 The Trustees Of The Parsi Punchayet And             ....RESPONDENT

Others WITH INTERIM APPLICATION NO. 2457 OF 2022 In Civil Revision Application 157 OF 2022 Mr. Farrokh N. Working Boxwalla ....PETITIONER V/S The Trustees Of The Parsi Punchayet And ....RESPONDENT Others CORAM : HON'BLE SHRI JUSTICE ABHAY AHUJA J DATE : 9th August, 2023 P.C. :

Balance Daily Board cannot be taken up today on account of paucity of time. Stand over to 07/09/2023 . Ad-interim relief or interim relief, if any, granted earlier will continue to operate till next date.
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