Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Odisha - Subsection Section 77(2) in The Orissa Development Authorities Rules, 1983 (2)The provisions of Sub-rules (2) to (5) of Rule 73 and Rule 76 shall apply to the said estimates and programme of work.
