Section 8 in Professional Diploma Courses (Regulation of Admission and Payment of Fees) Rules, 2008
8. Reservation for the Children of Defence personals and Ex-Servicemen.
(1)One percent of available seats shall be reserved for the children of Defence personals and Ex-Servicemen, for admission.(2)A candidate claiming admission against Ex-Servicemen category shall be required to submit a certificate to that effect duly issued by the Director, Sainik Welfare Board Gujarat State or by the District Sainik Welfare Officer. In-Service Defence Personnel shall be required to submit certificate to that effect duly issued by the Commanding Officer of the respective unit in which they are serving.(3)The seats remaining vacant against the category of Defence Personals and Ex-Servicemen shall be transferred to the unreserved category seats.(4)The admission on such reserved seat shall be valid subject to the verification of certificate by the authority empowered by the Director, Sainik Welfare Board.
