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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1)(a) in The Rajasthan Regulation Compounded Cattle Feed, Concentrates and Mineral Mixtures Order, 1991

(a)at any time enter and inspect any place or premises which is used or believed to be used for the manufacture distribution or sale of compounded cattle feed, concentrates and mineral mixtures;