Madhya Pradesh High Court
Babloo Alias Om Prakash Sahu vs The State Of Madhya Pradesh on 7 November, 2014
M.Cr.C.No.16923/2014
1
Babloo @ Om Prakash Sahu Vs. State of MP
07/11/2014
Learned counsel for the respondents prays for time to keep
available the case diary.
List the matter in the next week.
(Rajendra Menon) Judge nd