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[Cites 0, Cited by 0] [Section 25] [Entire Act]

Greater Bengaluru City Corporation -

Section 25(e) in Bangalore Mahanagara Palike Building Bye-laws 2003

(e)In case of the Multi-storeyed building a separate room preferably 4.50 x 3.65m may be provided in the basement for installation of telecom equipment. The room should have proper ventilation and lighting. The internal wiring from all the apartments should be brought to this room and terminated on a termination box.