Allahabad High Court
Shiv Shankar Soni vs U.O.I. Thru Ministry Of Rural ... on 20 December, 2019
Bench: Anil Kumar, Saurabh Lavania
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 3 Case :- MISC. BENCH No. - 36746 of 2019 Petitioner :- Shiv Shankar Soni Respondent :- U.O.I. Thru Ministry Of Rural Development New Delhi & Ors. Counsel for Petitioner :- Nisha Tiwari Counsel for Respondent :- C.S.C.,A.S.G. Hon'ble Anil Kumar,J.
Hon'ble Saurabh Lavania,J.
Heard learned counsel for petitioner, learned State Counsel and Shri Savitra Vardhan Singh, Advocate appearing on behalf of Union of India.
Learned counsel for petitioner submits that she does not want to press this petition and as such it may dismissed as not pressed.
Accordingly, this petition is dismissed as not pressed.
Order Date :- 20.12.2019 J.K. Dinkar