Bombay High Court
Dhruti Kapadia And Anr vs The Union Of India And 3 Ors on 8 June, 2021
Author: G. S. Kulkarni
Bench: Dipankar Datta, G. S. Kulkarni
3to9-PIL.10883.2021
JVS
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
WITH
PUBLIC INTEREST LITIGATION (L.) NO. 10883 OF 2021
Anjali Navle ... Petitioner
vs.
The State of Maharashtra &Ors. ... Respondents
Ms. Anjali Navle Petitioner in Person.
Mr. A. A. Kumbhakoni, A. G. With Ms. Geeta Shastri,
Addl. G. P. For State.
Mr. A. Y. Sakhare, Sr. Adv. with Mr. Rohan Mirpury and
Ms.K. H. Mastakar for MCGM.
Mr. Abhijit P. Kulkarni for Pune Municipal Corporation.
Mr. Anil C. Singh, ASG a/w Mr. Aditya Thakkar with Mr.
D. P. Singh, Mr. Yash Momaya i/b Mr. Gul Asnani for
UOI.
WITH
PUBLIC INTEREST LITIGATION (L) NO. 11649 OF 2021
Yogeeta R. Vanzara ... Petitioner
Vs.
The Union of India & Ors. ... Respondents
Mr. Jamshed Master i/b Rajesh Vanzara for Petitioner.
Mr. A. A. Kumbhakoni, A. G. with Ms. P.H. Kantharaia,
G.P. with Ms. Geeta Shastri, Addl. G. P. For State.
Mr. Anil C. Singh, ASG a/w Mr. Aditya Thakkar with Mr.
D. P. Singh, Mr. Yash Momaya i/b Mr. Gul Asnani
for UOI.
1
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Mr. A. Y. Sakhare, Sr. Adv. with Ms. K. H. Mastakar for
MCGM.
WITH
PUBLIC INTEREST LITIGATION (L.) NO. 10930 OF 2021
Nishant Subhash Vyas ... Petitioner
vs.
State of Maharashtra & Ors. ... Respondents
Mr. Vishal Kanade a/w Mr. Parth Coudhary & Mr.
Mr.Prathmesh A. Ayare for Petitioner.
Mr. Anil C. Singh, ASG a/w Mr. Aditya Thakkar with Mr.
D. P. Singh, Mr. Yash Momaya i/b Mr. Gul Asnani for
UOI.
Mr. A. A. Kumbhakoni, A. G. With Smt. Purnima
Kantharia, G. P., Ms. Geeta Shastri, Addl. G. P. For State
Ms. K. H. Mastakar for MCGM
Mr. Abhijit P. Kulkarni for Pune Municipal Corporation.
WITH
PUBLIC INTEREST LITIGATION (L) NO. 9228 OF 2021
Dhruti Kapadia & Anr. ... Petitioners
vs.
The Union of India & Ors. ... Respondents
Ms. Dhruti Kapadia with Mr. Kunal Tiwari Petitioners in
Person.
Mr. A. Y. Sakhare, Sr. Adv. with Ms. K. H. Mastakar for
MCGM.
Mr. Abhijit P. Kulkarni for Pune Municipal Corporation.
2
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Mr. A. A. Kumbhakoni, A. G. With Smt. Purnima
Kantharia, G. P. with Ms. Geeta Shastri , Addl. G.P. for
State.
Mr. Anil C. Singh, ASG with Mr. Advait Sethna i/b
Ms.Anusha P. Amin for R. No. 1, UOI.
WITH
PUBLIC INTEREST LITIGATION (L) NO. 11264 OF 2021
Siddharth Chandrashekhar ... Petitioner
Vs.
The Union of India & Ors. ... Respondents
....
Ms. Anita Shekhar-Castellino a/w Siddharth
Chandrashekhar i/b Bruno Castellino for Petitioner.
Mr. A. A. Kumbhakoni, A. G. With Smt. Purnima
Kantharia, G. P. for State.
Mr. A. Y. Sakhare, Sr. Adv. with Ms. K. H. Mastakar for
MCGM.
Mr. Anil C. Singh, ASG a/w Mr. Aditya Thakkar with
Mr.D. P. Singh, Mr. Yash Momaya i/b Mr. Gul Asnani for
UOI.
WITH
PUBLIC INTEREST LITIGATION (L) NO. 11473 OF 2021
T.J.Bhanu ... Petitioner
vs.
State of Maharashtra and Anr. ... Respondents
Mr. Sarosh Bharucha with Mr. Shrey Fatterparkar,
Ms.Nipa Paka i/b Ms. Sheetal Raghani for Petitioner.
Mr. Anil C. Singh, ASG a/w Mr. Aditya Thakkar with
3
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Mr.D. P. Singh, Mr. Yash Momaya i/b Mr. Gul Asnani for
UOI.
Mr. A. A. Kumbhakoni, A. G. With Smt. Purnima
Kantharia, G.P., Ms. Geeta Shastri, Addl. G. P. For State.
WITH
(APPELLATE SIDE)
PUBLIC INTEREST LITIGATION (ST) NO. 11027 OF 2021
Sattyendra Muley and Anr. ... Petitioner
vs.
Union of India & Ors. ... Respondents
Mr.Sattyendra Muley, petitioner in person.
Mr.P.P.Kakade, G.P. with Ms.Nisha Mehra, AGP for State.
CORAM :- DIPANKAR DATTA, CJ &
G. S. KULKARNI, J.
DATE :- JUNE 8, 2021 PC :
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