Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Dhruti Kapadia And Anr vs The Union Of India And 3 Ors on 8 June, 2021

Author: G. S. Kulkarni

Bench: Dipankar Datta, G. S. Kulkarni

                                                             3to9-PIL.10883.2021

JVS
            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
               ORDINARY ORIGINAL CIVIL JURISDICTION

                            WITH
       PUBLIC INTEREST LITIGATION (L.) NO. 10883 OF 2021

       Anjali Navle                             ...    Petitioner
           vs.
       The State of Maharashtra &Ors.           ...    Respondents


       Ms. Anjali Navle Petitioner in Person.

       Mr. A. A. Kumbhakoni, A. G. With Ms. Geeta Shastri,
       Addl. G. P. For State.

       Mr. A. Y. Sakhare, Sr. Adv. with Mr. Rohan Mirpury and
       Ms.K. H. Mastakar for MCGM.

       Mr. Abhijit P. Kulkarni for Pune Municipal Corporation.

       Mr. Anil C. Singh, ASG a/w Mr. Aditya Thakkar with Mr.
       D. P. Singh, Mr. Yash Momaya i/b Mr. Gul Asnani for
       UOI.

                             WITH
        PUBLIC INTEREST LITIGATION (L) NO. 11649 OF 2021

       Yogeeta R. Vanzara                       ...       Petitioner
           Vs.
       The Union of India & Ors.                ...       Respondents


       Mr. Jamshed Master i/b Rajesh Vanzara for Petitioner.

       Mr. A. A. Kumbhakoni, A. G. with Ms. P.H. Kantharaia,
       G.P. with Ms. Geeta Shastri, Addl. G. P. For State.

       Mr. Anil C. Singh, ASG a/w Mr. Aditya Thakkar with Mr.
       D. P. Singh, Mr. Yash     Momaya i/b Mr. Gul Asnani
       for UOI.


                                      1



      ::: Uploaded on - 08/06/2021              ::: Downloaded on - 08/06/2021 23:22:12 :::
                                                     3to9-PIL.10883.2021

 Mr. A. Y. Sakhare, Sr. Adv. with Ms. K. H. Mastakar for
 MCGM.


                      WITH
 PUBLIC INTEREST LITIGATION (L.) NO. 10930 OF 2021

 Nishant Subhash Vyas                   ...   Petitioner
      vs.
 State of Maharashtra & Ors.            ...   Respondents


 Mr. Vishal Kanade a/w Mr. Parth Coudhary & Mr.
 Mr.Prathmesh A. Ayare for Petitioner.

 Mr. Anil C. Singh, ASG a/w Mr. Aditya Thakkar with Mr.
 D. P. Singh, Mr. Yash Momaya i/b Mr. Gul Asnani for
 UOI.

 Mr. A. A. Kumbhakoni, A. G. With Smt. Purnima
 Kantharia, G. P., Ms. Geeta Shastri, Addl. G. P. For State

 Ms. K. H. Mastakar for MCGM

 Mr. Abhijit P. Kulkarni for Pune Municipal Corporation.


                        WITH
   PUBLIC INTEREST LITIGATION (L) NO. 9228 OF 2021

 Dhruti Kapadia & Anr.                  ...   Petitioners
     vs.
 The Union of India & Ors.              ...    Respondents


 Ms. Dhruti Kapadia with Mr. Kunal Tiwari Petitioners in
 Person.

 Mr. A. Y. Sakhare, Sr. Adv. with Ms. K. H. Mastakar for
 MCGM.

 Mr. Abhijit P. Kulkarni for Pune Municipal Corporation.

                                2



::: Uploaded on - 08/06/2021           ::: Downloaded on - 08/06/2021 23:22:12 :::
                                                    3to9-PIL.10883.2021


 Mr. A. A. Kumbhakoni, A. G. With Smt. Purnima
 Kantharia, G. P. with Ms. Geeta Shastri , Addl. G.P. for
 State.

 Mr. Anil C. Singh, ASG with Mr. Advait Sethna i/b
 Ms.Anusha P. Amin for R. No. 1, UOI.


                       WITH
  PUBLIC INTEREST LITIGATION (L) NO. 11264 OF 2021

 Siddharth Chandrashekhar             ... Petitioner
          Vs.
 The Union of India & Ors.            ... Respondents

                             ....
 Ms.   Anita   Shekhar-Castellino      a/w      Siddharth
 Chandrashekhar i/b Bruno Castellino for Petitioner.

 Mr. A. A. Kumbhakoni, A. G. With Smt. Purnima
 Kantharia, G. P. for State.

 Mr. A. Y. Sakhare, Sr. Adv. with Ms. K. H. Mastakar for
 MCGM.

 Mr. Anil C. Singh, ASG a/w Mr. Aditya Thakkar with
 Mr.D. P. Singh, Mr. Yash Momaya i/b Mr. Gul Asnani for
 UOI.

                       WITH
  PUBLIC INTEREST LITIGATION (L) NO. 11473 OF 2021

 T.J.Bhanu                            ...    Petitioner
      vs.
 State of Maharashtra and Anr.        ...    Respondents


 Mr. Sarosh Bharucha with Mr. Shrey Fatterparkar,
 Ms.Nipa Paka i/b Ms. Sheetal Raghani for Petitioner.

 Mr. Anil C. Singh, ASG a/w Mr. Aditya Thakkar with

                               3



::: Uploaded on - 08/06/2021          ::: Downloaded on - 08/06/2021 23:22:12 :::
                                                               3to9-PIL.10883.2021

 Mr.D. P. Singh, Mr. Yash Momaya i/b Mr. Gul Asnani for
 UOI.

 Mr. A. A. Kumbhakoni, A. G. With Smt. Purnima
 Kantharia, G.P., Ms. Geeta Shastri, Addl. G. P. For State.


                       WITH
                 (APPELLATE SIDE)
 PUBLIC INTEREST LITIGATION (ST) NO. 11027 OF 2021

 Sattyendra Muley and Anr.                       ...    Petitioner
      vs.
 Union of India & Ors.                           ...    Respondents


 Mr.Sattyendra Muley, petitioner in person.

 Mr.P.P.Kakade, G.P. with Ms.Nisha Mehra, AGP for State.



                               CORAM :- DIPANKAR DATTA, CJ &
                                        G. S. KULKARNI, J.
                               DATE :-       JUNE 8, 2021

 PC :

Stand over to 9th June 2021 at 11.00 a.m. (G. S. KULKARNI, J.) (CHIEF JUSTICE) 4 ::: Uploaded on - 08/06/2021 ::: Downloaded on - 08/06/2021 23:22:12 :::