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State of Rajasthan - Section

Section 6 in Rajasthan Tourist Assistance Force Regulations, 2013

6. TAF personnel to obey and comply with the orders/directions of superior officers.

- All orders or directions given by the Commissioner/Additional Director/Deputy Director (TAF) and the Prescribed Authority shall be complied by the TAF personnel as and when they are on a visit to any tourist place, area or destination or whenever they come for inspection.