Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Tripura - Subsection

Section 10(1)(b) in Tripura Value Added Tax Act, 2004

(b)In respect of exporting dealers, input tax credit may be spread over a period less than 3 years as may be prescribed.