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[Cites 0, Cited by 0] [Section 44F] [Entire Act]

State of Jharkhand - Subsection

Section 44F(iii) in Jharkhand Co-operative Societies Act, 2008

(iii)in respect of which an order for the supersession of its managing committee or other managing body (by whatever name called) and the appointment of an administrator therefore has been made,