Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of West Bengal - Subsection Section 7(2) in The Midnapore Medical College (Taking Over Of Management And Subsequent Acquisition) Act, 2002 (2)The State Government may appoint one or more persons to assist the Principal in carrying out his functions under this Act.
