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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Uttar Pradesh - Subsection

Section 11(6) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(6)Where poll is being taken for more than one committee together it may be so arranged that the ballot papers in respect of all such committees, may, after preferences have been marked thereon, be put in the same ballot box.