Madhya Pradesh High Court
Inderpal @ Indrapal Yadav vs The State Of Madhya Pradesh on 23 September, 2021
Author: Deepak Kumar Agarwal
Bench: Deepak Kumar Agarwal
1 MCRC-44984-2021
The High Court Of Madhya Pradesh
MCRC-44984-2021
(INDERPAL @ INDRAPAL YADAV Vs THE STATE OF MADHYA PRADESH AND OTHERS)
1
Gwalior, Dated : 23-09-2021
Heard through Video Conferencing.
Shri Rajiv Jain, learned counsel for the Petitioner.
Shri Nirmal Sharma, learned Panel Lawyer for respondent No.1/State.
Issue notice to the respondent No.2 on payment of process fee through Registered A.D. mode within seven working days. Notice be returnable within two weeks.
List the case after two weeks.
(DEEPAK KUMAR AGARWAL) JUDGE (LJ*) LOKENDRA JAIN 2021.09.23 16:23:15 +05'30'