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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Odisha - Subsection

Section 22(3) in The Orissa Kendu Leaves Manual, 1973

(3)Second coppicing - Should a natural calamity like untimely rainfall, hail-storm or fog occur where by leaves are damaged before they mature, a second coppicing may be taken up by the Head Checker on obtaining prior approval of the Deputy Conservator of Forests. The extent of damage shall be reported to the Deputy Conservator of Forests by J,,e Range Officer.