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Supreme Court - Daily Orders

Commr.Of Cen.Exc.& Ser.Tax Bangalore vs M/S Karnataka Soaps & Dtergents Ltd. on 4 December, 2014

     ITEM NO.94                           REGISTRAR COURT. 2               SECTION III

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS


                                          BEFORE THE REGISTRAR M K HANJURA

     Civil Appeal                No(s).   5064-5067/2012

     COMMR.OF CEN.EXC.& SER.TAX BANGALORE                                Appellant(s)

                                                     VERSUS

     M/S KARNATAKA SOAPS & DTERGENTS LTD.                                Respondent(s)




     Date : 04/12/2014 These appeals were called on for hearing today.


     For Appellant(s)
                                          Mr. Arvind Kumar Sharma,Adv.


     For Respondent(s)
                                          Mr. M. P. Devanath,Adv.



                             UPON hearing the counsel the Court made the following
                                                O R D E R

The office report further indicates that the learned counsel for the parties have already filed the statement of case. Viewed in that context, the matters shall be processed for listing before the Hon'ble Court under the rules.

(M K HANJURA) Registrar MG Signature Not Verified Digitally signed by Madhu Grover Date: 2014.12.06 09:43:36 IST Reason: