Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83A] [Entire Act] State of Odisha - Subsection Section 83A(4) in The Orissa Co-operative Societies Act, 1962 (4)Only those applications which confirm to the requirements of Sub-Section (1) shall, in accordance with the rules made in that behalf, be taken into consideration by the bank.]
