Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(2)(l) in The Orissa Water Supply and Sewerage Board Act, 1991

(l)to receive grants from the State Government, the Central Government, and the local bodies for water supply and sewerage or any other sanitation improvement schemes;