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[Cites 0, Cited by 0] [Section 27] [Entire Act]

NCT Delhi - Subsection

Section 27(2) in Delhi Prisons (Transfer of Prisoner, Labour and Jail Industry, Food, Clothings and Sanitation) Rules, 1988

(2)They shall be carefully searched in the presence of the Deputy Superintendent and of the officer in .command of the Police escort, from whom a receipt shall be- taken for the prisoner's property and documents made over to him.