Andhra Pradesh High Court - Amravati
Justice Elipe Dharma Rao Retd vs The State Of Andhra Pradesh on 10 December, 2024
APHC010036142018 Bench
IN THE HIGH COURT OF ANDHRA PRADESH
Sr.No:-
AT AMARAVATI W.L.28
[3483]
Taken Up WP(PIL) NO: 8 of 2018
Justice Elipe Dharma Rao (retd) ...Petitioner
Vs.
The State Of Andhra Pradesh and Others ...Respondent(s)
**********
Advocate for Petitioner: LETTER
Advocate(s) for Respondent(s): Smt. S. Pranathi, ld. Special GP
CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR
SRI JUSTICE RAVI CHEEMALAPATI
DATE : 10th December, 2024.
PC:
Adjourned at the request of the learned counsel for the respondents.
List on 18.12.2024.
DHIRAJ SINGH THAKUR, CJ.
RAVI CHEEMALAPATI, J.
SSN