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Andhra Pradesh High Court - Amravati

Justice Elipe Dharma Rao Retd vs The State Of Andhra Pradesh on 10 December, 2024

 APHC010036142018                                                           Bench
                     IN THE HIGH COURT OF ANDHRA PRADESH
                                                                            Sr.No:-
                                  AT AMARAVATI                              W.L.28
                                                                            [3483]
                             Taken Up WP(PIL) NO: 8 of 2018

Justice Elipe Dharma Rao (retd)                                     ...Petitioner

      Vs.

The State Of Andhra Pradesh and Others                         ...Respondent(s)


                                    **********

Advocate for Petitioner:                 LETTER

Advocate(s) for Respondent(s):           Smt. S. Pranathi, ld. Special GP

         CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR
                 SRI JUSTICE RAVI CHEEMALAPATI

         DATE       : 10th December, 2024.

PC:

       Adjourned at the request of the learned counsel for the respondents.

       List on 18.12.2024.



                                                 DHIRAJ SINGH THAKUR, CJ.



                                                    RAVI CHEEMALAPATI, J.

SSN