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State of Manipur - Section

Section 10 in The Manipur Anatomy Act, 1974

10. Repeal and savings.

- On and from the commencement of this Act the Manipur Anatomy Act, 1974 (President's Act No. 2 of 1974) published in the Gazette of India, Extraordinary, Part II, Section 1, dated the 19th February, 1974, is hereby repealed:Provided that anything done or any action taken under the said Act so repealed shall be deemed to have been done or taken under the corresponding sections of this Act.