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Bombay High Court

Smt. Sulochana Pradip Mohite vs Deputy Registrar Co-Op. Societes Karad ... on 7 October, 2019

Bench: Ranjit More, N. J. Jamadar

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 9837 OF 2019

 Smt. Sulochana Pradip Mohite                      ....Petitioner
            V/S
 Deputy Registrar Co-op. Societes Karad And Ors ....Respondent
        CORAM :                RANJIT MORE. &
                               N. J. JAMADAR, JJ
      DATE :                   7th October, 2019
 P.C. :

Due to paucity of time the matter is adjourned to 02/12/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.

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