Bombay High Court
Smt. Sulochana Pradip Mohite vs Deputy Registrar Co-Op. Societes Karad ... on 7 October, 2019
Bench: Ranjit More, N. J. Jamadar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 9837 OF 2019
Smt. Sulochana Pradip Mohite ....Petitioner
V/S
Deputy Registrar Co-op. Societes Karad And Ors ....Respondent
CORAM : RANJIT MORE. &
N. J. JAMADAR, JJ
DATE : 7th October, 2019
P.C. :
Due to paucity of time the matter is adjourned to 02/12/2019 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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