Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 1 in Bihar Control of the Use & Play of Loud-Speakers Rules, 1951 1. (1)These shall be called the Bihar Control of the Use and Play of Loud-Speakers Rules, 1951.(2)They shall come into force with effect from the 20th January, 1952.
