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[Cites 0, Cited by 0] [Section 44(15)] [Section 44] [Entire Act]

State of Uttarakhand - Subsection

Section 44(15)(c) in Uttarakhand Self Reliant Co-Operatives Act, 2003

(c)indicate the basis on which each asset and liability was valued, and make specific mention of any change in the manner in which such valuation was done in the year under examination and its effect on surplus/deficit;