Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 186] [Entire Act] State of Kerala - Subsection Section 186(1) in Kerala Panchayat Raj Act, 1994 (1)In this section, "commission" means the Finance Commission constituted by the Governor pursuant to clause (1) of article 243-1 of the Constitution.
