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[Cites 0, Cited by 83] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(17) in The Motor Vehicles Act, 1988

(17)heavy passenger motor vehicle means any public service vehicle or private service vehicle or educational institution bus or omnibus the gross vehicle weight of any of which, or a motor car the unladen weight of which, exceeds 12,000 kilo grams;[***]