Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 9] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(16A) in The Indian Stamp Act, 1899

(16A)[ "marketable security" means a security capable of being traded in any stock exchange in India; [Substituted by Finance Act, 2019 (Act No. 7 of 2019) dated 21.2.2019.]