Allahabad High Court
Krishna Chand vs District Magistrate And Others on 29 January, 2010
Bench: Chandramauli Kumar Prasad, Arun Tandon
Chief Justice's Court Case :- SPECIAL APPEAL DEFECTIVE No. - 50 of 2010 Petitioner :- Krishna Chand Respondent :- District Magistrate And Others Petitioner Counsel :- Ramesh Chandra Mishra,Ashok Khare Respondent Counsel :- C.S.C. Hon'ble Chandramauli Kumar Prasad,Chief Justice Hon'ble Arun Tandon,J.
List it along with Special Appeal No. 800 of 2009 (Rakesh Kumar & others versus District Magistrate, Maharajganj & others).
(C.K. Prasad, C.J.) (Arun Tandon, J.) Order Date :- 29.1.2010 Sushil/-