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Allahabad High Court

Krishna Chand vs District Magistrate And Others on 29 January, 2010

Bench: Chandramauli Kumar Prasad, Arun Tandon

Chief Justice's Court

Case :- SPECIAL APPEAL DEFECTIVE No. - 50 of 2010

Petitioner :- Krishna Chand
Respondent :- District Magistrate And Others
Petitioner Counsel :- Ramesh Chandra Mishra,Ashok Khare
Respondent Counsel :- C.S.C.

Hon'ble Chandramauli Kumar Prasad,Chief Justice
Hon'ble Arun Tandon,J.

List it along with Special Appeal No. 800 of 2009 (Rakesh Kumar & others versus District Magistrate, Maharajganj & others).

(C.K. Prasad, C.J.) (Arun Tandon, J.) Order Date :- 29.1.2010 Sushil/-