Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Punjab - Subsection

Section 16(5) in Punjab Water Supply and Sewerage Board Act, 1976

(5)A copy of the proceedings of every meeting of the Board shall be sent by the Managing Member to the Government and to all the members of the Board within three days after the meeting is held.