Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 9, Cited by 4361] [Constitution] Constitution Article Article 2 in Constitution of India 2. Admission or establishment of new States Parliament may by law admit into the Union, or establish, new States on such terms and conditions, as it thinks fit.
