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State of Uttar Pradesh - Section

Section 40 in The U.P. Agricultural Credit Rules, 1975

40. Processes how to be issued : Section 25.

- Every order, notice, summons or intimation issued by any officer or authority under the Act or these Rules shall be in writing and shall bear the signature of such officer or authority or such authority as may be authorised in this behalf, and shall be authenticated by the seal of such officer or authority.