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State of Rajasthan - Section

Section 16 in Rules for the Election of Members including the President and the Vice-President of the Rajasthan Pharmacy Council and the Members of the executive committee of the said council, 1968

16.

The election of the Chairman of the meeting shall be conducted by the Registrar, who shall have no vote, by ballots taken in such manner, as the Registrar may determine. In the case of equality of votes secured by two or more persons proposed as Chairman, the selection of one of them shall be decided by lot in such manner, as the Registrar may determine.