Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Karnataka - Section Section 448 in Karnataka Municipal Corporations Act, 1976 448. Form of notices and permissions. - All notices and permissions given, issued or granted, as the case may be, under the provisions of this Act shall be in writing.
