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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

State of Bihar - Subsection

Section 38(2)(xvi) in Bihar Preservation and Improvement of Animals Act, 1955

(xvi)the powers to be exercised and the duties to be performed by officer appointed under this Act and the procedure to be followed by such officers in the discharge of their functions under this Act;