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[Cites 0, Cited by 0] [Section 49(3)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(3)(v) in The Gas Cylinders Rules, 2016

(v)six copies of each site and layout plan showing the area for degassing in case of flammable gas cylinder testing station and details of neutralization facilities in case of toxic gas cylinder testing and location of various testing equipments in the cylinder testing shop;